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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(2)(i) in Telangana State Council of Higher Education Act, 1988

(i)to prepare consolidated programmes in the sphere of Higher Education in the State in accordance with the guidelines that may be issued by the University Grants Commission from time to time, and to assist in their implementation, keeping in view the overall priorities and perspectives of Higher Education in the State;