Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44(9)] [Section 44] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 44(9)(c) in The Police Enhanced Penalties Ordinance, 2005

(c)the Assessing Authority shall exercise the powers vested in Assistant Collector 1st Class.