Madhya Pradesh High Court
Vishandas Parwani (Since Deceased) vs Shishir Khare on 8 February, 2024
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 26983 of 2018 (VISHANDAS PARWANI (SINCE DECEASED) AND OTHERS Vs SHISHIR KHARE) Dated : 08-02-2024 There is an adjustment note of Mr. Ashish Sinha and Mr.Yogesh Soni -
Advocates in connected M.Cr.C. No.15044/2016.
Adjourned.
List this matter on 29.02.2024.
(RAJ MOHAN SINGH) JUDGE b Signature Not Verified Signed by: BHARTI GADGE Signing time: 2/9/2024 11:36:47 AM