Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(f) in The Punjab State Legislature (Prevention of Disqualifications) Act, 1952

(f)A Parliamentary Secretary or a Parliamentary Under Secretary;
(ff)[ Political Secretary to the Chief Minister, Punjab; [Inserted by Punjab Act 10 of 2002.]
(fff)Chairman of the State Level Committee for Fiscal Reforms and Economic Restructuring;]