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State of Goa - Section

Section 8 in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

8. Inward and outward register.

- Every Revenue Inspector shall keep a single register for inward and outward correspondence in special form prescribed by the Collector for the purpose, the pages of which shall be stamped and numbers at the taluka on the 1st of August.