Jammu & Kashmir High Court
Jagdev Singh & Ors vs State Of J&K & Ors on 28 November, 2023
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Sr. No. 11
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
OWP No. 829/2010
c/w
OWP No. 830/2010
OWP No. 1111/2010
Jagdev Singh & ors. .... Petitioner/Appellant(s)
Through:- Mr. Nitin Verma, Advocate
V/s
State of J&K & ors. .....Respondent(s)
Through:- Mr. S. S. Nanda, Sr. AAG
CORAM : HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
28.11.2023 Power of attorney has not been filed, for which, Mr. Nitin Verma, learned counsel for the petitioners, seeks and is granted two week's time.
List on 21.03.2024.
(VINOD CHATTERJI KOUL) Judge JAMMU Ram Murti/PS 28.11.2023