Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(11) in Rajasthan Lakes (Protection and Development) Authority Act, 2015

(11)The Authority shall be nodal authority for purpose of the National Plan on Conservation of Aquatic Ecosystem (NPCA).