Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 31 in The Punjab Nurses Registration Council Regulations

31.

If the proposal for the adjournment of the Council be carried, the question under debate shall be dropped from the programme of business.