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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Karnataka - Subsection

Section 19(4)(f) in Karnataka Electricity Reform Act, 1999

(f)comply with the requirements of the Indian Electricity Act, 1910 and the Electricity (Supply) Act, 1948 or rules framed thereunder in so far they are applicable;