Section 61(2)(a) in Haryana Panchayati Raj Election Rules, 1994

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State of Haryana - Subsection

Section 61(2)(a) in Haryana Panchayati Raj Election Rules, 1994

(a)declare the poll at the polling station to be void and appoint a day, and fix the hours, for taking a fresh poll at that polling station and notify the day so appointed and the hours so fixed in such manner as it may deem fit ; or

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State of Haryana - Subsection

Section 61(2)(a) in Haryana Panchayati Raj Election Rules, 1994