Section 2(f) in The Punjab Entertainments Duty Rules, 1956
(f)Forms means a from appended to the rules.(ff)[ joint Excise and Taxation Commissioner means the person appointed by that designation by the State Government.] [Inserted by Haryana Notification dated 11.11.1974.](fff)[ Additional Excise and Taxation Commissioner means the person appointed by that designating by the State Government.] [Inserted by Haryana Notification No. G.S.R 135/PA/S.20/Amd/81 dated 7.12.1981.]
