Section 3 in West Bengal Co-operative Societies Rules, 2011
3. Determination of one-half, one third, etc.
When any rule requires the determination of one-half, one-third or any other fraction of a number and that number is not evenly divisible by 2, 3 or such other figure as may be required, the number next above which is evenly divisible by 2, 3 or such other figure shall be taken for the original number.
