Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 44 in The Punjab Factory Rules, 1952 44. Privacy of Latrines . - Every latrine shall be under cover and so Partitioned off as to secure privacy, and shall have a proper door and fastenings and of the design approved by the Chief Inspector.
