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Union of India - Section

Section 11 in The National Oilseeds And Vegetable Oils Development Board Rules, 1984

11. Conveyance Allowance.

- No conveyance allowance for attending meetings of the Board or any of the committees of the Board or for attending to any other business of the Board shall be paid to those members or persons who draw travelling or daily allowance :Provided that a member or a person who is resident at a place where the meeting of the Board or any of the committees is held or where any other business of the Board is transacted, may be paid the actual expenditure incurred on conveyance by him subject to a maximum of rupees ten per day.