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Union of India - Section

Section 104 in The Employees' State Insurance (General) Regulations, 1950

104. Production of document for medical benefit. -A person in­tending to claim medical benefit, and who is otherwise entitled to such benefit, shall produce his Identity Card or such other document as may have been issued in lieu thereof at the time of claiming such benefit if demanded by the Insurance Medical Offi­cer and if he fails to do so, medical benefit may be refused to him.