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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(1) in Departmental Examination of Assistant Public Prosecutors, Bihar Rules, 1986

(1)The Departmental Examination of Assistant Public Prosecutors shall consist of examination in the following subjects :-
(a)Law Part I (Without books).
(b)Law Part II (With books).
(c)Accounts, and
(d)Hindi.