Delhi High Court - Orders
C.S. Properties Pvt Ltd & Ors vs Ruchi Agarwal & Ors on 22 August, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~52-59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.P. 194/2012 & EX.APPL.(OS) 418/2021, EX.APPL.(OS) 165/2023,
EX.APPL.(OS) 166/2023, EX.APPL.(OS) 656/2024
C.S. PROPERTIES PVT LTD & ORS .....Decree Holder
Through: Sr Adv Mr Raman Kapur and Mr
Abhishek Yadav Adv
versus
RUCHI AGARWAL & ORS .....Judgement Debtor
Through: Mr. Rohit Choudhry, Ms. Preeti Kohli,
Advs.
53
+ EX.P. 195/2012 & EX.APPL.(OS) 548/2012, EX.APPL.(OS) 484/2014,
EX.APPL.(OS) 448/2021, EX.APPL.(OS) 185/2023, EX.APPL.(OS)
186/2023, EX.APPL.(OS) 647/2024
NICOLIAN INDIA AND ORS .....Decree Holder
Through: Sr Adv Mr Raman Kapur and Mr
Abhishek Yadav Adv
versus
RUCHI AGARWAL & ORS .....Judgement Debtor
Through: Mr. Rohit Choudhry, Ms. Preeti Kohli,
Advs.
54
+ EX.P. 196/2012 & EX.APPL.(OS) 549/2012, EX.APPL.(OS) 485/2014,
EX.APPL.(OS) 417/2021, EX.APPL.(OS) 83/2023, EX.APPL.(OS)
84/2023, EX.APPL.(OS) 664/2024
NICOLIAN BROS & ORS .....Decree Holder
Through: Sr Adv Mr Raman Kapur and Mr
Abhishek Yadav Adv
versus
RUCHI AGARWAL & ORS .....Judgement Debtor
Through: Mr. Rohit Choudhry, Ms. Preeti Kohli,
Advs.
55
+ EX.P. 197/2012 & EX.APPL.(OS) 447/2021, EX.APPL.(OS) 133/2023,
EX.APPL.(OS) 134/2023, EX.APPL.(OS) 711/2024
NICOLIAN SECURITIES & FINANCE PVT LTD & ORS
.....Decree Holder
Through: Sr Adv Mr Raman Kapur and Mr
Abhishek Yadav Adv
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/08/2025 at 21:40:38
RUCHI AGARWAL & ORS .....Judgement Debtor
Through: Mr. Rohit Choudhry, Ms. Preeti Kohli,
Advs.
56
+ O.M.P. (COMM) 45/2020 & I.A. 9804/2018, I.A. 3779/2021
I.A. 3780/2021, I.A. 16204/2021
APOGEE INTERNATIONAL LTD. .....Petitioner
Through: Mr Nikilesh Ramachandran, Mr.
Shubham Seth, Ms. Ananya V Mehra & Ms. Soumya
Saisa Das Adv.
versus
NICOLIAN INC. & OTHERS .....Respondent
Through: Sr Adv Mr Raman Kapur and Mr
Abhishek Yadav Adv
57
+ O.M.P. (COMM) 46/2020 & I.A. 9806/2018, I.A. 3781/2021
I.A. 3782/2021, I.A. 4036/2021, I.A. 4037/2021
APOGEE INTERNATIONAL LTD. .....Petitioner
Through Mr Nikilesh Ramachandran, Mr.
Shubham Seth, Ms. Ananya V Mehra & Ms. Soumya
Saisa Das Adv.
versus
NICOLIAN (INDIA) PVT. LTD. & OTHERS .....Respondent
Through: Sr Adv Mr Raman Kapur and Mr
Abhishek Yadav Adv
58
+ O.M.P. (COMM) 47/2020 & I.A. 9807/2018, I.A. 4040/2021
I.A. 4041/2021
APOGEE INTERNATIONAL LTD. .....Petitioner
Through: Mr Nikilesh Ramachandran, Mr.
Shubham Seth, Ms. Ananya V Mehra & Ms. Soumya
Saisa Das Adv.
versus
C S PROPERTIES (P) LTD. & ORS. .....Respondent
Through:
59
+ O.M.P. (COMM) 50/2020 & I.A. 9805/2018, I.A. 3783/2021
I.A. 3784/2021, I.A. 4038/2021, I.A. 4039/2021
APOGEE INTERNATIONAL LTD. .....Petitioner
Through: Mr Nikilesh Ramachandran, Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/08/2025 at 21:40:38
Shubham Seth, Ms. Ananya V Mehra & Ms. Soumya
Saisa Das Adv.
versus
NICOLIAN SECURITIES & FINANCE (P) LTD. & ORS.
.....Respondent
Through: Sr Adv Mr Raman Kapur and Mr
Abhishek Yadav Adv
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 22.08.2025 List the matter before another Bench on 01.09.2025 after obtaining orders from Hon'ble the Judge In-charge (Original Side).
JASMEET SINGH, J AUGUST 22, 2025 / (MS) This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/08/2025 at 21:40:38