Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 4 in The Punjab Value Added Tax (Second Amendment) Act, 2013

4. In section 4,-

(a)in the new section 8-C, as so inserted, for the words "State Government", whenever they occur, the word "Administrator" shall be substituted;
(b)new sections 8D and 8E, as so inserted, shall be omitted.