Section 45(2)(d) in The U.P. Co-operative Societies Act, 1965

[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(2)(d) in The U.P. Co-operative Societies Act, 1965

(d)making such other payment as may be permitted by the State Government after the requirements in sub-clauses (a), (b) and (c) have been met in full, and for no other purpose.

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State of Uttar Pradesh - Subsection

Section 45(2)(d) in The U.P. Co-operative Societies Act, 1965