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Madhya Pradesh High Court

Choithram Charitable Trust vs Satish Motiani on 23 May, 2022

Author: Anil Verma

Bench: Anil Verma

HIGH COURT OF MADHYA PRAD ESH, BENCH AT INDORE M.P No. 2317/2022 Indore, dated 23/5/2022 Petitioner through the counsel. List the matter on 6.6.2022, as prayed by counsel for the petitioner.

(ANIL VERMA) JUDGE BDJ Digitally signed by BHUVNESHWAR DATT JOSHI Date: 2022.05.24:1.1:47:58 +05'30'. :