Madhya Pradesh High Court
Choithram Charitable Trust vs Satish Motiani on 23 May, 2022
Author: Anil Verma
Bench: Anil Verma
HIGH COURT OF MADHYA PRAD ESH, BENCH AT INDORE M.P No. 2317/2022 Indore, dated 23/5/2022 Petitioner through the counsel. List the matter on 6.6.2022, as prayed by counsel for the petitioner.
(ANIL VERMA) JUDGE BDJ Digitally signed by BHUVNESHWAR DATT JOSHI Date: 2022.05.24:1.1:47:58 +05'30'. :