Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10M(1)] [Section 10M] [Entire Act] Union of India - Subsection Section 10M(1)(a) in The Export (Quality Control And Inspection) Act, 1963 (a)Where the decision or order has been made by the Director of Inspection and Quality Control, to the Central Government;