Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Telangana - Subsection Section 81(e) in Telangana District Boards Act, 1955 (e)the construction of libraries and reading rooms and the furthering of educational objects other than the construction and maintenance of primary school buildings;
