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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of West Bengal - Subsection

Section 52(2) in Kolkata Municipal Corporation Building Rules, 2009

(2)They shall prepare and submit all such structural plans together with all documents, calculations in proper forms and other details including structural design of foundations, prepared in consultation with the Geo- Technical Engineer, as are required to be submitted under these rules.