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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(5)(e) in The U.P. Electricity (Duty) Act, 1952

(e)[ energy consumed in light upon supplies made under the Janta Service Connection Scheme to Harijans, landless labourers, farmers, (whose holding is one acre or less), active and ex-servicemen and war widows and other weaker sections in districts as may be notified by the State Government in this behalf.] [Inserted by U.P. Act No. 2 of 1977, vide Section 2 (w.e.f. June 1, 1977).]