Madhya Pradesh High Court
Rupchand Thru. Lrs. Ramesh vs Mahant Madhusudan Das Thru. Power Of ... on 21 February, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-5538-2015
(RUPCHAND THRU. LRS. RAMESH Vs MAHANT MADHUSUDAN DAS THRU. POWER OF ATTORNEY GOVIND)
9
Indore, Dated : 21-02-2018
Shri A.K.Sethi, Senior Advocate assisted by Shri S.P.Joshi, Advocate for
petitioner.
None for the respondent.
Let SPC of a fixed date be issued to the respondent to remain personally present before this Court or to represent through his counsel.
List on the date of the SPC.
sh (J.K. MAHESHWARI) e JUDGE ad Pr a Digitally signed by AMIT JAIN hy Date: 2018.02.21 19:34:55 +05'30' amit ad M of rt ou C h ig H