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Orissa High Court

M/S. Jindal India Thermal Power vs M/S Quartz Infra And Engineering ..... ... on 21 August, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 CRLMC No.2600 of 2024

            M/s. Jindal India Thermal Power        .....                Petitioner
            Ltd., NewDelhi
                                                           Represented By Adv. -
                                                           Mr. P.K. Rath, Senior
                                                           Advocate

                                         -versus-
            M/s Quartz Infra and Engineering      .....           Opposite Party
            Pvt. Ltd., Hyderabad
                                                           Represented By Adv. -
                                                           Mr. Subir Palit, Senior
                                                           Advocate along with
                                                           Mr. Ashok Kumar
                                                           Panigrahi, Advocate

                                 CORAM:
            THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA

                                          ORDER

21.08.2025 Order No.

12. 1. This matter is taken up through Hybrid Arrangement (Virtual/ Physical Mode).

2. Heard Mr. P.K. Rath, learned Senior Counsel appearing for the Petitioner. Perused the application as well as the documents annexed thereto.

3. List this matter along with CRLMC No.2698 of 2024 on 4th September, 2025 for further hearing.

4. Learned counsel appearing for the respective parties shall file their written note of submissions by the next date after Page 1 of 1. exchanging copies thereof.

5. Interim order passed earlier shall continue till the next date.

( A.K. Mohapatra ) Judge Debasis Signature Not Verified Digitally Signed Signed by: DEBASIS AECH Reason: Authentication Location: ORISSA HIGH COURT Date: 25-Aug-2025 11:42:44 Page 2 of 2.