Orissa High Court
M/S. Jindal India Thermal Power vs M/S Quartz Infra And Engineering ..... ... on 21 August, 2025
Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.2600 of 2024
M/s. Jindal India Thermal Power ..... Petitioner
Ltd., NewDelhi
Represented By Adv. -
Mr. P.K. Rath, Senior
Advocate
-versus-
M/s Quartz Infra and Engineering ..... Opposite Party
Pvt. Ltd., Hyderabad
Represented By Adv. -
Mr. Subir Palit, Senior
Advocate along with
Mr. Ashok Kumar
Panigrahi, Advocate
CORAM:
THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA
ORDER
21.08.2025 Order No.
12. 1. This matter is taken up through Hybrid Arrangement (Virtual/ Physical Mode).
2. Heard Mr. P.K. Rath, learned Senior Counsel appearing for the Petitioner. Perused the application as well as the documents annexed thereto.
3. List this matter along with CRLMC No.2698 of 2024 on 4th September, 2025 for further hearing.
4. Learned counsel appearing for the respective parties shall file their written note of submissions by the next date after Page 1 of 1. exchanging copies thereof.
5. Interim order passed earlier shall continue till the next date.
( A.K. Mohapatra ) Judge Debasis Signature Not Verified Digitally Signed Signed by: DEBASIS AECH Reason: Authentication Location: ORISSA HIGH COURT Date: 25-Aug-2025 11:42:44 Page 2 of 2.