Supreme Court - Daily Orders
Imperia Structures Limited vs Pankaj Bedi on 25 November, 2021
Bench: Uday Umesh Lalit, S. Ravindra Bhat, Bela M. Trivedi
ITEM NO.12 COURT NO.2 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No.2481/2020
(Arising out of impugned final judgment and order dated 12-03-2019
in CC No.1961/2017 passed by the National Consumers Disputes
Redressal Commission, New Delhi)
IMPERIA STRUCTURES LIMITED & ORS. Petitioner(s)
VERSUS
PANKAJ BEDI & ANR. Respondent(s)
WITH
Diary No.9110/2020 (XVII-A)
Date : 25-11-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Gautam Talukdar, AOR
For Respondent(s) Mr. Anuj Bedi, Adv.
Mr. Suvidutt M.S., AOR
UPON hearing the counsel the Court made the following
O R D E R
Not taken up.
List on 01.12.2021.
(MUKESH NASA) (VIRENDER SINGH) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2021.11.26 15:45:24 IST Reason: