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Supreme Court - Daily Orders

Imperia Structures Limited vs Pankaj Bedi on 25 November, 2021

Bench: Uday Umesh Lalit, S. Ravindra Bhat, Bela M. Trivedi

      ITEM NO.12                                COURT NO.2                  SECTION XVII-A

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS

      CIVIL APPEAL Diary No.2481/2020

      (Arising out of impugned final judgment and order dated 12-03-2019
      in CC No.1961/2017 passed by the National Consumers Disputes
      Redressal Commission, New Delhi)

      IMPERIA STRUCTURES LIMITED & ORS.                                      Petitioner(s)

                                                       VERSUS

      PANKAJ BEDI & ANR.                                                     Respondent(s)

      WITH
      Diary No.9110/2020 (XVII-A)

      Date : 25-11-2021 This petition was called on for hearing today.

      CORAM :
                              HON'BLE MR. JUSTICE UDAY UMESH LALIT
                              HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                              HON'BLE MS. JUSTICE BELA M. TRIVEDI


      For Petitioner(s)                    Mr. Gautam Talukdar, AOR

      For Respondent(s)                    Mr. Anuj Bedi, Adv.
                                           Mr. Suvidutt M.S., AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Not taken up.

List on 01.12.2021.

(MUKESH NASA) (VIRENDER SINGH) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2021.11.26 15:45:24 IST Reason: