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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1) in The Puri Shri Jagannath Temple (Administration) Rules, 1952

(1)For the purpose of preparing the records hereinbefore specified, the Special Officer may hold such enquiry and local inspection and examine such witnesses and documents as he deems necessary and the evidence so recorded shall be in the form of a Memorandum.