Chattisgarh High Court
Neeraj Prasad vs Smt. Gauri Prasad on 16 November, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
FA No.79 of 2022
Neeraj Prasad & ors. Versus Smt. Gauri Prasad & ors.
16/11/2022 Shri Goutam Khetrapal, Counsel for the Appellants.
Ms. Aditi Singhvi, Counsel for Respondent No.2.
Shri Ankit Singhal, Counsel for Respondent Nos. 3 & 4. Shri DC Verma, GA for the State/Respondent No.5. Perusal of service report shows that respondent No.1 is unserved for want of proper address.
Issue fresh notice to respondent No.1 on proper address by ordinary and registered post on payment of process fee.
Apart from the usual mode of service, Dasti service is also permitted on payment of additional set of process fee.
List immediately after service report is received.
SD/- SD/-
(Goutam Bhaduri) (N.K. Chandravanshi)
Judge Judge
ashu