Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 12 in The Port Rules Of The Port Of Madras, 1962 12. Bathing in the harbour. -Bathing is strictly prohibited in the harbour on account of the sharks which infest it.
