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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Rajasthan - Subsection

Section 64(1)(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)No building worker employed in building or other or other construction work shall be required or allowed to work for more than fourteen consecutive days unless a rest of twenty-four hours is given for rest to such worker.