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[Cites 0, Cited by 0] [Section 528(2)] [Section 528] [Entire Act]

State of Haryana - Subsection

Section 528(2)(ii) in Punjab Jail Manual

(ii)conveyance allowance equivalent to the actual lorry fare subject to a maximum of road mileage admissible to class IV Government servants when on tour for journey or part thereof which he has to perform by road, to reach his home,