Section 16(2) in The Maharashtra Infrastructure Development Enabling Authority Act, 2018
(2)The following Concession Agreement with their variations and combinations may be made,-(a)design-build-operate-and-transfer ; or(b)design-build-own-operate-and-transfer ; or(c)design-build-own-and-operate ; or(d)develop-operate-and-transfer ; or(e)any other Concession Agreement as may be prescribed.
