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State of Bihar - Section

Section 5 in Bihar Commercial Taxes Tribunal Regulation, 1979

5.

(a)The office of the Tribunal shall observe the same office hours as the office of the courts under the administrative control of the State Government provided that during summer the office shall be held in the morning hour only if so directed by the Chairman.
(b)The office shall remain closed on Sundays and on other holidays declared by the State Government.