Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(7) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(7)All the ballot paper on which the words "Cancelled voting procedure violated" are recorded shall be kept in a separate cover which shall bear on its face the words "ballot paper, voting procedure violated".