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Union of India - Section

Section 33 in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019

33. Operation and Maintenance Expenses.

- 33.1 The normative O&M Expenses for the first year of the Control Period, i.e., FY 2019-20 shall be:(a)2% of the Capital Cost for Small Hydel Projects in Mainland areas;(b)2.5% of the Capital Cost for Projects in Island areas.
33.2The normative O&M expenses for subsequent years shall be derived in accordance with the escalation mechanism specified at Regulation 20.3.