Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(g) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005 (g)"College" means the college of Veterinary Medicine at Ludhiana or any such like College, as may be established and maintained by the University;
