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[Entire Act]
State of West Bengal - Section
Section 98 in Kolkata Municipal Corporation Building Rules, 2009
98. Maximum height of the building.
- The maximum height of the building shall be 10m.The Maximum height of the building co-relating to the means of access shall be considered as under :-| Road Width | Building Height |
| 5.0 m up to 7.0 m | 12.5 m |
| Above 7.0 m upto 9.0 m | 15.5 m |
| Above 9.0 m | 20.0 m |