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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Bombay Presidency - Subsection

Section 5(1)(b) in The Bombay Highways Rules, 1958

(b)office of the Gram Panchayat, if any, in each of the villages within the revenue limits of which the land or any right or interest in any land to be acquired or extinguished (in this rule referred lo as the land in question) lies,