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[Cites 0, Cited by 23] [Entire Act]

Union of India - Section

Section 22B in The Consumer Protection Act, 1986

22B. Transfer of cases.—

On the application of the complainant or of its own motion, the National Commission may, at any stage of the proceeding, in the interest of justice, transfer any complaint pending before the District Forum of one State to a District Forum of another State or before one State Commission to another State Commission.