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[Cites 0, Cited by 0] [Section 360] [Entire Act]

Bengal Presidency - Subsection

Section 360(e) in Police Regulations, Bengal , 1943

(e)There shall be two muskets at each floating outpost and patrol launch with 20 rounds of ball ammunition for each musket and 10 rounds of buckshot ammunition for each floating outpost and patrol launch. The officer-in-charge shall be personally responsible for the cleanliness, care and safety of these weapons. They shall be taken out with the prescribed ammunition with every patrol party.