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[Cites 0, Cited by 1] [Section 78(2)] [Section 78] [Entire Act]

Union of India - Subsection

Section 78(2)(a) in The Companies Act, 1956

(a)in paying up unissued [securities ] [Substituted by Act 21 of 1999, Section 5, for " share" (w.r.e.f. 31.10.1998). ] of the company to be issued to members of the company as fully paid bonus [securities ] [Substituted by Act 21 of 1999, Section 5, for " share" (w.r.e.f. 31.10.1998). ];