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[Cites 0, Cited by 0] [Section 54N(4)] [Section 54N] [Entire Act]

Union of India - Subsection

Section 54N(4)(a) in Insolvency And Bankruptcy Code, 2016

(a)of liquidation in respect of the corporate debtor as referred to in sub-clauses (i), (ii) and (iii) of clause (b) of sub-section (1) of section 33; and