Bombay High Court
Lt. Col. R.K. Rai vs Sukhwant Kartar Singh And Ors on 20 September, 2023
Author: Sarang V. Kotwal
Bench: Sarang V. Kotwal
1 of 1 4-REVN-438-2017
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL REVISION APPLICATION NO.438 OF 2017
Lt. Col. R.K. Rai ...Applicant
Versus
Sukhwant Kartar Singh & Ors ...Respondents
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None present for Applicant.
Mr. Arfan Sait, APP for State/Respondent.
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CORAM : SARANG V. KOTWAL, J.
DATE : 20th SEPTEMBER 2023 PC :
1. No one appears for the Applicant. The papers contain a letter dated 18th January 2018 sent by a National Legal services Authority to the Member Secretary, Maharashtra State Legal Services Authority.
2. Considering this letter, the Member Secretary, Maharashtra State Legal Services Authority to submit a report to this Court before the next date.
3. Stand over to 25th October 2023.
Digitally (SARANG V. KOTWAL, J.) signed by ASHWINI ASHWINI JANARDAN JANARDAN VALLAKATI VALLAKATI Date:
2023.09.21 11:20:18 +0530 Ashwini V ::: Uploaded on - 21/09/2023 ::: Downloaded on - 22/09/2023 02:18:55 :::