Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Lt. Col. R.K. Rai vs Sukhwant Kartar Singh And Ors on 20 September, 2023

Author: Sarang V. Kotwal

Bench: Sarang V. Kotwal

                                                                     1 of 1                           4-REVN-438-2017


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            CRIMINAL APPELLATE JURISDICTION
                                     CRIMINAL REVISION APPLICATION NO.438 OF 2017
                           Lt. Col. R.K. Rai                                                      ...Applicant
                                      Versus
                           Sukhwant Kartar Singh & Ors                                        ...Respondents
                                                                 ------------
                           None present for Applicant.
                           Mr. Arfan Sait, APP for State/Respondent.
                                                         ------------

                                                         CORAM : SARANG V. KOTWAL, J.

DATE : 20th SEPTEMBER 2023 PC :

1. No one appears for the Applicant. The papers contain a letter dated 18th January 2018 sent by a National Legal services Authority to the Member Secretary, Maharashtra State Legal Services Authority.
2. Considering this letter, the Member Secretary, Maharashtra State Legal Services Authority to submit a report to this Court before the next date.
3. Stand over to 25th October 2023.

Digitally (SARANG V. KOTWAL, J.) signed by ASHWINI ASHWINI JANARDAN JANARDAN VALLAKATI VALLAKATI Date:

2023.09.21 11:20:18 +0530 Ashwini V ::: Uploaded on - 21/09/2023 ::: Downloaded on - 22/09/2023 02:18:55 :::