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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 42(2)(i) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(i)If a member of the Force is punished with reduction to a lower scale of pay for a specified period, his seniority and pay shall be restored as soon as the period of punishment is over;