Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Madhya Pradesh - Subsection

Section 89(f) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(f)to administer and funds placed at the disposal of the Board for specific purposes;