Delhi High Court - Orders
Sepco Electric Power Construction ... vs Power Mech Projects Ltd on 12 September, 2024
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~46 & 47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 432/2017
SEPCO ELECTRIC POWER CONSTRUCTION
CORPORATION .....Petitioner
Through: Mr. Pinaki Mishra, Mr. Kapil
Arora, Mr. Kunal Tandon, Ms. Palak Nagar,
Mr. Prakhar Veer Misra, Mr. Kartik Sharma,
Mr. Aryaman Vachher and Ms. Natasha,
Advs.
versus
POWER MECH PROJECTS LTD .....Respondent
Through: Mr. Dharmesh Mishra, Mr.
Prateek Gupta, Mr. Raghav Tiwari, Advs.
+ OMP (ENF.) (COMM.) 115/2023
POWER MECH PROJECTS LIMITED .....Decree Holder
Through: Mr. Dharmesh Mishra, Mr.
Prateek Gupta, Mr. Raghav Tiwari, Advs.
versus
SEPCO ELECTRIC POWER CONSTRUCTION
CORPORATION .....Judgment Debtor
Through: Mr. Pinaki Mishra, Mr. Kapil
Arora, Mr. Kunal Tandon, Ms. Palak Nagar,
Mr. Prakhar Veer Misra, Mr. Kartik Sharma,
Mr. Aryaman Vachher and Ms. Natasha,
Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 12.09.2024 At request of learned Counsel for the petitioner, re-notify on 23 September 2024.
C. HARI SHANKAR, J SEPTEMBER 12, 2024/dsn Click here to check corrigendum, if any This is a digitally signed order.
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