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[Cites 0, Cited by 0] [Section 10A(2)] [Section 10A] [Entire Act]

Union of India - Subsection

Section 10A(2)(ii) in Employees' State Insurance (General) Regulations, 1950

(ii)The members of a local committee nominated under clauses (b), (c) and (f) of sub-regulation (1) shall hold office during the pleasure of the authority nominating them.