Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Tripura - Subsection

Section 66(1)(b) in The Tripura Co-operative Societies Act, 1974

(b)is interested directly or indirectly in any contract made with the society or in any sale or purchase made by the society privately or in any auction or any Contract or transaction involving financial interest;