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State of West Bengal - Section

Section 51 in The West Bengal Motor Vehicles Rules, 1989

51. Exemptions.

- The provisions of sub-section (1) of section 29 of the Act shall not apply to the driver of a stage carriage who has to perform the duty of a conductor when the conductor becomes for reasons of illness or otherwise unable to discharge his duties after the stage carriage has commenced its journey from the originating point.